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Madras HC Issues Notices on Plea for Constitution of High Powered Committee - (06 Apr 2020)

CRIMINAL

Madras High Court has issued notice to the State Government on a Writ Petition seeking immediate constitution of a High Powered Committee, to determine the class of prisoners that can be released on interim bail, amid the COVID-19 pandemic.

Tags : MADRAS HIGH COURT   CONSTITUTION OF HIGH POWERED COMMITTEE  

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