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Delhi HC Issues Notice in Indiabulls Housing Finance Ltd's Plea on Downgrading of Credit Rating - (06 Apr 2020)

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Delhi High Court has issued notices to Securities Exchange Board of India and ICRA Limited in a plea moved by Indiabulls Housing Finance Limited challenging the downgrading of its credit rating by ICRA.

Tags : DELHI HIGH COURT   INDIABULLS HOUSING FINANCE LIMITED  

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