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Madras HC Directs Technical Committee to Consider Siddha Treatment for COVID-19 Patients - (06 Apr 2020)

LAW OF MEDICINE

Madras High Court has directed the Technical Committee headed by the State Health Secretary to consider treating COVID-19 affected patients with a medicine known as Kabasura Kashayam, which is a part of Siddha Medical Treatment.

Tags : MADRAS HIGH COURT   SIDDHA TREATMENT  

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