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Madras HC Directs State to Supply Food to Persons Without Ration Cards at Same Distribution Centres - (06 Apr 2020)

CIVIL

Madras High Court has directed the State Authorities to distribute packets of essential food grains to the class of persons who do not have any Ration Card, at the same Distribution counters through which the Civil Supplies Department is making distribution of the food grains to the persons who are holding Ration cards.

Tags : MADRAS HIGH COURT   FOOD SUPPLY TO PEOPLE WITHOUT RATION CARDS  

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