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NHA Relaxes Criteria to Rope in Private Hospitals Under Ayushman Bharat Scheme - (06 Apr 2020)

INSURANCE

National Health Authority (NHA) has relaxed its criteria to rope in private hospitals in smaller towns and cities to be empanelled under Ayushman Bharat, the Modi Government’s health insurance scheme for the poor people.

Tags : NATIONAL HEALTH AUTHORITY   AYUSHMAN BHARAT SCHEME  

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