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Ministry of Home Affairs Exempts Agriculture, Tea Plantations, Truck Repair Shops on Highways - (06 Apr 2020)

CIVIL

Ministry of Home Affairs has issued four circulars, exempting agriculture, tea plantations, truck spare parts and repair shops on Highways, indicating that it is willing to ease restrictions as the situation of COVID-19 outbreak improves.

Tags : MINISTRY OF HOME AFFAIRS   AGRICULTURE   TEA PLANTATIONS   TRUCK REPAIR SHOPS ON HIGHWAYS  

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