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Delhi Government to Give Rs 5,000 to Auto Drivers Struggling Due to COVID-19 Lockdown - (03 Apr 2020)

CIVIL

Delhi Government has decided to transfer Rs 5,000 each to auto drivers, Gramin-Sewa and e-rickshaw drivers who are facing tough times due to the lockdown as an aid to the people who do not have work.

Tags : DELHI GOVERNMENT   AUTO DRIVERS  

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