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Centre Defers Due Date for Renewal of Health & Motor Vehicle Insurance Policies Till 21st April - (02 Apr 2020)

INSURANCE

Ministry of Finance has extended the due date for renewal of motor vehicle third party insurance and for health insurance policies expiring between 25th March, 2020 and 14th April, 2020, till 21st April, 2020 for those policy holders who are "unable" to make payments during the lockdown.

Tags : FINANCE MINISTRY   RENEWAL OF HEALTH & MOTOR VEHICLE INSURANCE  

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