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Gujarat HC Asks Government to File Report Against Participants of Nizamuddin Religious Congregation - (02 Apr 2020)

CRIMINAL

Gujarat High Court has sought a detailed report from both the Centre as well as the State Government, regarding the steps taken by them for the identification and isolation of such people involved in the Nizammudin religious congregation.

Tags : GUJARAT HIGH COURT   NIZAMUDDIN RELIGIOUS CONGREGATION  

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