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P&H HC Directs Subordinate Judicial Authorities to Ensure Compliance of Orders Granting Bail - (02 Apr 2020)

CRIMINAL

Punjab and Haryana High Court has directed the subordinate judicial authorities to devise a reliable mechanism to update the contact details of all the On Duty Magistrates on the official website of the Court, during the lockdown period, so that compliance of bail orders can be ensured.

Tags : PUNJAB & HARYANA HIGH COURT   COMPLIANCE OF ORDERS GRANTING BAIL  

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