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Bombay HC Directs State to Ensure Basic Amenities for Labourers/ Migrants - (02 Apr 2020)

CIVIL

Bombay High Court has asked the State authorities to take immediate steps to ensure that all migrant workers are provided with basic amenities, during the impending challenge posed by the COVID-19 outbreak.

Tags : BOMBAY HIGH COURT   BASIC AMENITIES FOR LABOURERS/ MIGRANTS  

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