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Centre Notifies Act Providing Domicile Reservation for Govt. Jobs in Jammu & Kashmir - (01 Apr 2020)

SERVICE

Ministry of Home Affairs has promulgated the Jammu and Kashmir Reorganisation (Adaptation of State Laws) Order, 2020, which comes into force with immediate effect. The Order notifies changes in the Jammu and Kashmir Civil Services (Decentralization and Recruitment) Act, 2010, which defines "domicile" for employment in the region.

Tags : MINISTRY OF HOME AFFAIRS   JAMMU AND KASHMIR REORGANISATION (ADAPTATION OF STATE LAWS) ORDER   2020  

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