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Andhra Pradesh HC Directs Government to Include Fish/Shrimp in 'Essential Supply Category' - (01 Apr 2020)

CIVIL

Andhra Pradesh High Court has passed an interim order for inclusion of fish and shrimp in the category of "essential supplies" and has directed the State authorities to permit vehicles for transporting the same.

Tags : ANDHRA PRADESH HIGH COURT   FISH/SHRIMP IN 'ESSENTIAL SUPPLY CATEGORY'  

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