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AP HC Directs Opening of Hospital Attached Under SARFAESI for COVID-19 Treatment - (01 Apr 2020)

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Andhra Pradesh High Court has directed the opening up of a private hospital, which was attached under the Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI Act), for treatment of COVID-19 patients.

Tags : ANDHRA PRADESH HIGH COURT   HOSPITAL ATTACHED UNDER SARFAESI  

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