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Telangana HC Directs to Postpone Class X State Board Exams Indefinitely - (01 Apr 2020)

EDUCATION

Telangana High Court has directed the state authorities to indefinitely postpone Class 10th State Board Examinations in the State, till the impending of COVID-19 pandemic subsides. The examination was scheduled to be conducted between 31st March, 2020 and 6th April, 2020.

Tags : TELANGANA HIGH COURT   STATE BOARD EXAM  

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