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SEBI Extends Deadline for Implementation of Circular on Stewardship Code for All Mutual Funds - (01 Apr 2020)

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Securities and Exchange Board of India (SEBI) has extended the deadline for implementation of the circular on Stewardship Code for all Mutual Funds and all categories of Alternative Investment Funds due to the COVID– 19 to 1st July, 2020.

Tags : SECURITIES AND EXCHANGE BOARD OF INDIA   IMPLEMENTATION OF CIRCULAR ON STEWARDSHIP CODE  

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