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Madras HC Issues Notice in Plea Seeking Financial Assistance to Lawyers from Bar Council - (01 Apr 2020)

CIVIL

Madras High Court has issued notice to the State of Tamil Nadu and the Bar Council of Tamil Nadu and Puducherry in a Petition seeking minimum financial assistance for Advocates and their Registered Clerks.

Tags : MADRAS HIGH COURT   FINANCIAL ASSISTANCE TO LAWYERS AND CLERKS  

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