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Delhi HC Blocks Site from Infringing Trademark of “Naukri.com ” - (11 Jan 2016)

Delhi HC has stopped a website and its owners from using word 'naukri' as a trade name, trading style or in any manner that is likely to confuse people into believing that it is linked with the job portal naukri.com.

Tags : DELHI HC   NAUKRI.COM  

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