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Rajasthan HC Seeks Report from State Government on Welfare Measures for Inter-State Workers - (01 Apr 2020)

CIVIL

Rajasthan High Court has issued notice to the State Government and directed them to file a status report regarding measures taken by the Government to ensure that the interest and welfare of migrant daily wage workers are safeguarded.

Tags : RAJASTHAN HIGH COURT   WELFARE MEASURES FOR INTER-STATE WORKERS  

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