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Allahabad HC Suspends Sentence of Two Murder Convicts Amidst COVID-19 Outbreak - (01 Apr 2020)

CRIMINAL

Allahabad High Court has temporarily suspended the sentence of two murder convicts on their susceptibility to contracting an infection, amidst the outbreak of COVID-19.

Tags : ALLAHABAD HIGH COURT   SENTENCE SUSPENSION OF MURDER CONVICTS  

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