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Centre Extends Validity of Driving Licences, Registrations, Fitness Certificates & Permits - (01 Apr 2020)

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Ministry of Road Transport and Highways has extended the validity of documents like driving licenses, permits and registration that expired since 1st February, 2020 as valid till 30th June, 2020.

Tags : MINISTRY OF ROAD TRANSPORT AND HIGHWAYS   VALIDITY OF DOCUMENTS  

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