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NHAI Clears Contractors’ Bills Worth Rs 25,000 Crore - (01 Apr 2020)

CIVIL

National Highways Authority of India (NHAI) has cleared bills worth Rs. 25,000 Crore owed to contractors in March, 2020, expediting the process after construction activity came to a grinding halt due to the national lockdown.

Tags : NATIONAL HIGHWAYS AUTHORITY OF INDIA   CONTRACTORS' BILLS  

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