SC Expresses Concern Over Fake News Spurring Migrant Exodus - (01 Apr 2020)
CIVIL
Supreme Court has expressed satisfaction with the steps taken by the Union and State Governments to prevent the spread of COVID-19 "at this stage" but expressed serious concern over fake news in social, electronic and print media causing the mass exodus of migrant workers from cities to their villages.
Tags : SUPREME COURT FAKE NEWS SPURRING MIGRANT EXODUS
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