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SC Expresses Concern Over Fake News Spurring Migrant Exodus - (01 Apr 2020)

CIVIL

Supreme Court has expressed satisfaction with the steps taken by the Union and State Governments to prevent the spread of COVID-19 "at this stage" but expressed serious concern over fake news in social, electronic and print media causing the mass exodus of migrant workers from cities to their villages.

Tags : SUPREME COURT   FAKE NEWS SPURRING MIGRANT EXODUS  

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