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AAR: GST Applicable on Supply of Waste Paper and Transportation Services Received from GTA - (31 Mar 2020)

GOODS AND SERVICES TAX

Authority of Advance Ruling (AAR) has held that 5% of Goods and Service Tax (GST) is applicable to the supply of waste paper and transportation services received from Goods Transport Agency (GTA).

Tags : AUTHORITY OF ADVANCE RULING   SUPPLY OF WASTE PAPER AND TRANSPORTATION SERVICES  

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