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Karnataka HC Directs State Government to Plan for Supply of Food to Needy People - (31 Mar 2020)

CIVIL

Karnataka High Court has directed the State Government to come out with a comprehensive plan by 3rd April, 2020, for supply of food grains/food to the needy people, poor people, daily wage workers, people residing on the streets, railway platforms, bus stands etc., during the ongoing 21-day nationwide lockdown period.

Tags : KARNATAKA HIGH COURT   SUPPLY OF FOOD TO NEEDY PEOPLE  

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