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SC Directs Centre to Ensure Welfare of Migrant Workers and Spread Awareness of Pandemic - (31 Mar 2020)

CIVIL

Supreme Court has directed the Centre to ensure accessibility of basic necessities and medical facilities for migrant workers in view of the nationwide lockdown. The Court has also directed that a high level committee of experts must be set up to ensure that the awareness of COVID-19 is widespread and factual amongst citizens.

Tags : SUPREME COURT   WELFARE OF MIGRANT WORKERS   SPREADING AWARENESS OF COVID-19  

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