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Chhattisgarh HC Extends Interim Orders Till 15th May - (31 Mar 2020)

CIVIL

Chhattisgarh High Court has extended the life of all interim orders passed by it and by the Courts subordinate to it, which have expired or will expire on or after 16th March, 2020, till 15th May, 2020.

Tags : CHHATTISGARH HC   INTERIM ORDERS  

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