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SC Directs Centre to File Reply on Steps Taken Regarding Plight of Migrant Workers Amid Lockdown - (30 Mar 2020)

CIVIL

Supreme Court has directed the Centre to file a reply on steps taken regarding the plight of migrant workers and the lack of access to basic necessities amid the coronavirus lockdown. The Court has set the next hearing on 31st March, 2020.

Tags : SUPREME COURT   MIGRANT WORKMEN  

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