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SC Agrees To Reconsider Jail For Ansals in Uphaar Fire Tragedy Case - (08 Jan 2016)

Supreme Court has agreed to reconsider whether Gopal and Sushil Ansal, builders of the Uphar cinema in Delhi where nearly 60 people died in a fire in 1997, should be jailed or not.

Tags : SUPREME COURT   UPHAR FIRE TRAGEDY CASE  

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