CCPA Imposes Rs. 1 Lakh Penalty on Britannia Over Misleading ‘100% Whole Wheat Bread’ Claim  ||  Delhi High Court Upholds SEM Notice Asking Neha Bora to Sign Peace Bond Beyond Mere Hearsay  ||  Allahabad High Court: Rape Victims Cannot Be Denied Compensation for Lack of Medical Report  ||  Kerala High Court Quashes Guideline Restricting Production of Arrested Persons After 5 PM  ||  Gujarat High Court Upholds Acquittal of Two in Electric Fence Death of 11-Year-Old  ||  MP High Court Allows Tree Felling for Indore Metro, Orders Phased Cutting under Expert Watch  ||  Bombay High Court Awards Rs. 5 Lakh for Illegal Arrest, Orders Action Against Police, Magistrate  ||  Bombay High Court Sets Aside FIR Against Pune College Staff Over Murud Beach Tragedy  ||  Bombay High Court Proposes Forfeiting Rehab Homes of Slum Dwellers Dumping Garbage on Roads  ||  J&K&L High Court Sets Aside Rs. 10K Cost on Senior Advocate, Says Heated Exchanges are Common    

Institutes set up for defence products manufacturing- (Press Information Bureau) (23 Mar 2020)

MANU/PIBU/0818/2020

Civil

One approval for 100% FDI inflow has been given by till date. Government has issued 464 licenses till February, 2020 for manufacture of a wide range of defence items to Indian companies, out of which a total of 238 licenses have been issued since the launch of the 'Make in India'. Inter-Governmental Agreement (IGA) on "Mutual Cooperation in Joint Manufacturing of Spares, components, Aggregates and other material related to Russian/Soviet origin Arms and Defence Equipment" was signed during the 20th India-Russia Bilateral Summit held at Vladivostok on 04.09.2019. Presently, 28 MoUs have been signed with Russian companies for manufacturing of spare parts in India.

Tags : INSTITUTES   DEFENCE PRODUCTS   MANUFACTURING  

Share :        

Disclaimer | Copyright 2026 - All Rights Reserved