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SC Directs Family to Pay Rs 4 Lakh to Destitute Homeless Woman as Ad Hoc Arrangement - (30 Mar 2020)

CIVIL

Supreme Court has directed the family of a deceased man, who was allegedly the woman's husband, to pay her a lump sum amount of Rs 4 lakhs by the end of the month as an ad hoc arrangement.

Tags : SC   AD HOC ARRANGEMENT  

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