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Bombay HC Issues Notice to Goa Government on Letter Stating Inadequacy of Medical Facilities - (30 Mar 2020)

CIVIL

Bombay High Court has issued notice to the Goa government after taking cognizance of a letter written to the Chief Justice BP Dharmadhikari by law graduates stating that medical facilities in the State of Goa were not enough for combating the deadly Corona Virus.

Tags : BOMBAY HC   MEDICAL FACILITIES  

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