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Calcutta HC Constitutes Monitoring Committee to Ensure Justice to Andaman & Nicobar Islands - (30 Mar 2020)

CIVIL

Calcutta High Court has constituted a 'Monitoring Committee' to ensure access to justice for the residents and also to act on behalf of the Court and report on the ground realities with regards to distribution of essential commodities and medicines to the people of Andaman & Nicobar Islands, in view of the COVID-19 pandemic.

Tags : CALCUTTA HC   ANDAMAN & NICOBAR ISLANDS  

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