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MHA Issues Advisory to States to Take Steps for Migrant Workmen Welfare - (30 Mar 2020)

CIVIL

Ministry of Home Affairs (MHA) has asked for immediate steps to be taken to mitigate the situation faced by migrant workers, primarily in the unorganized sector. Governments have been urged to provide them with adequate food, shelter and other requisite support during the nationwide 21-days lockdown.

Tags : MHA   WORKMEN WELFARE  

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