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Tripura HC Extends Interim Orders Till 30th April - (30 Mar 2020)

CIVIL

Tripura High Court on Friday extended the life all the interim orders, orders granting bail, parole, etc., passed by it and all the courts subordinate to it, that were subsisting as of 20th March, 2020, up to 30th April, 2020.

Tags : TRIPURA HC   INTERIM ORDERS  

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