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Telangana HC Extends Interim Orders Till 7th June - (30 Mar 2020)

CIVIL

Telangana High Court has issued a notification ordering that all the courts/ Tribunals subordinate to it will remain closed with immediate effect, until 14th April, 2020. The Court has extended all interim orders passed by it and subordinate Courts which were subsisting on 20th March, 2020 till 7th June, 2020.

Tags : TELANGANA HC   INTERIM ORDERS  

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