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Karnataka HC Directs State to Look Into Lack of Food Security for Daily Wage Workers - (27 Mar 2020)

CIVIL

Karnataka High Court has asked the State Government to urgently look into the issue of lack of food security to daily wage workers, migrant workers and homeless persons, during the 21-days lockdown period.

Tags : KARNATAKA HIGH COURT   FOOD SECURITY FOR DAILY WAGE WORKERS  

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