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RBI Permits Lending Institutions to Allow 3-Month Moratorium on Term Loans - (27 Mar 2020)

BANKING

Reserve Bank of India has announced that all commercial banks and non-banking financial companies are permitted to allow 3-month moratorium on the payment of installments of term loans outstanding as on 1st March, 2020.

Tags : RESERVE BANK OF INDIA   3-MONTH MORATORIUM ON TERM LOANS  

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