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Madras HC Extends Life of Interim Orders Till 30th April - (27 Mar 2020)

CIVIL

Madras High Court has extended the life of all the interim orders passed by it, that were subsisting as on 20th March, 2020, till 30th April, 2020, in the wake of the complete lockdown in the entire nation.

Tags : MADRAS HIGH COURT   EXTENSION OF INTERIM ORDERS  

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