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Andhra Pradesh HC: State Should Provide Personal Protective Equipment to Health Workers - (27 Mar 2020)

LAW OF MEDICINE

Andhra Pradesh High Court has directed the Central and State Governments to ensure that all the Doctors, Nurses, Ward Boys, and Paramedical Staff have necessary personal protective equipment like N-95 masks, sterile medical gloves, starch apparels, personal protection equipment.

Tags : ANDHRA PRADESH HIGH COURT   PROTECTIVE EQUIPMENT TO HEALTH WORKERS  

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