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Delhi HC Directs AIIMS to Start Free Treatment for Infant with Rare Disease - (27 Mar 2020)

LAW OF MEDICINE

Delhi High Court has directed All India Institute of Medical Sciences (AIIMS) to start treatment for an 18-month old girl, suffering from a rare disease called 'Gaucher', immediately and free of charge.

Tags : DELHI HIGH COURT   TREATMENT FOR INFANT WITH RARE DISEASE  

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