Supreme Court Awards Rs. 6 Lakh to Man Acquitted After 6 Years, Faults UP Police Probe  ||  Supreme Court: High Courts Can Restore Power on 50% Deposit in Arbitrary Theft Assessments  ||  Supreme Court: Cooperative Society Cannot Deny RTI Records as Personal if Registrar Can Access Them  ||  SC: CoC Cannot Withdraw Approved Resolution Plan Over Improved Corporate Debtor Finances  ||  Delhi High Court: 24-Week Limit Alone Cannot Restrict Medical Termination of Pregnancy  ||  Allahabad High Court Rejects Challenge to 18% GST on Online Legal Database Services  ||  Madras High Court: FIR Registration Does Not Decide Guilt; Prior Hearing of Accused Not Required  ||  Kerala High Court Orders Speedy Prosecution Sanction Process in Sabarimala Gold Theft Case  ||  Allahabad HC: Missing RT-PCR Report Cannot Bar COVID-19 Compensation if Records Confirm Infection  ||  MP High Court Directs Indore Police to Deploy Volunteers for Reporting Noise Pollution Violations    

Finance Minister Announces Rs. 1.7 Lakhs Crore Package for Aid of Poor - (27 Mar 2020)

CIVIL

Finance Minister Nirmala Sitharaman has announced a Rs 1.7 lakh crore package focused on emergency cash transfers into bank accounts of the poor, along with providing free food grains, pulses and cooking gas for 3 months in a bid to cushion them from the impact of the coronavirus lockdown and economic disruption caused by the disease.

Tags : FINANCE MINISTER   AID OF POOR  

Share :        

Disclaimer | Copyright 2026 - All Rights Reserved