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Delhi HC Directs Centre to Ensure Welfare of Indian Students Stranded At Kazakhstan Airport - (26 Mar 2020)

CIVIL

Delhi High Court has directed the Ministry of External Affairs to promptly appoint a Nodal Officer from the Indian Embassy in Kazakhstan to ensure the welfare, well-being and safety of Indian students stranded at Almaty Airport, Kazakhstan since the last 2-3 days.

Tags : DELHI HIGH COURT   INDIAN STUDENTS STRANDED AT KAZAKHSTAN AIRPORT  

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