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Calcutta HC Extends All Interim Orders Passed by It and Courts Subordinate to It - (25 Mar 2020)

CIVIL

Calcutta High Court has extended the subsistence of all the interim orders passed by it and the Courts subordinate to it till 30th April, 2020, provided they were subsisting on 16th March, 2020.

Tags : CALCUTTA HIGH COURT   EXTENSION OF INTERIM ORDERS  

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