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Calcutta HC Initiates Contempt Against Lawyer Who Cursed Judge with COVID-19 Infection - (25 Mar 2020)

CONTEMPT OF COURT

Calcutta High Court has initiated criminal contempt proceedings against a lawyer, Advocate Bijoy Adhikary, for cursing the judge to contract Corona Virus because he refused to grant him his request of an urgent hearing in a matter.

Tags : CALCUTTA HIGH COURT   CONTEMPT PROCEEDINGS AGAINST LAWYER  

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