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Bombay HC Slams CID, CBI over Report on Dabholkar-Pansare Murders - (08 Jan 2016)

Bombay High Court has irked over failure of CBI and State CID in obtaining a ballistics report from Karnataka CID which showed link between murders of rationalists Narendra Dabholkar, Govind Pansare and Kannada scholar-writer M M Kalburgi.

Tags : BOMBAY HIGH COURT   DABHOLKAR-PANSARE MURDERS  

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