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Rajasthan HC Directs ICMR to Brief Hospitals to Discharge Completely Cured Corona Affected Patients - (25 Mar 2020)

LAW OF MEDICINE

Rajasthan High Court has asked the Director of the Indian Council of Medical Research (ICMR) to pass necessary instructions to all medical and health agencies not to discharge a Corona Virus-infected patient unless he is found completely virus free through a blood test.

Tags : RAJASTHAN HIGH COURT   DISCHARGE OF CORONA AFFECTED PATIENTS  

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