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Finance Minister: No Charge on ATM Withdrawals; Complete Waiver of Minimum Balance Charge - (25 Mar 2020)

BANKING

Finance Minister, Nirmala Sitharaman has announced a complete waiver of minimum balance charges for savings bank accounts for the next 3 months, and free of charge transactions for debit cardholders who withdraw cash from any bank Automated Teller Machines (ATM) for the next 3 months.

Tags : FINANCE MINISTER   CHARGE ON ATM WITHDRAWALS  

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