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Finance Minister Extends Deadline for Filing of Income Tax Returns for FY 2018-19 - (24 Mar 2020)

DIRECT TAXATION

Finance Minister, Nirmala Sitharaman has announced that the date for filing income tax returns for the financial year 2018-19 has been extended till 30th June, 2020 from 31st March, 2020 in the wake of COVID-19 outbreak.

Tags : FINANCE MINISTER   EXTENSION OF DEADLINE FOR FILING OF RETURNS  

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