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Karnataka HC Urges State to Provide Food Packets to Daily Wage Employees Affected Due to Coronavirus - (24 Mar 2020)

CIVIL

Karnataka High Court has urged the State Government to provide food packets to daily wage employees who may be deprived of earnings due to the spread of Corona Virus and subsequent lockdown notified by the Government, in several districts of the State.

Tags : KARNATAKA HIGH COURT   FOOD PACKETS TO DAILY WAGE EMPLOYEES  

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